Supreme Court - Daily Orders
Shanmughadas @ Appu vs The State Of Kerala on 17 April, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.8 COURT NO.15 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 10140/2023
(Arising out of impugned final judgment and order dated 22-09-2022
in BA No. 3410/2022 passed by the High Court Of Kerala At
Ernakulam)
SHANMUGHADAS @ APPU Petitioner(s)
VERSUS
THE STATE OF KERALA Respondent(s)
(FOR ADMISSION and I.R. and IA No.72545/2023-CONDONATION OF DELAY
IN FILING and IA No.72548/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.72552/2023-EXEMPTION FROM FILING O.T.)
Date : 17-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Alex Joseph, AOR
Ms. Sonali Ss, Adv.
Ms. Merin Thampan, Adv.
Mr. Linto Kb, Adv.
Mr. S K Bose, Adv.
Mrs. Sangeetha Mr, Adv.
Ms. Banupriya Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable in four weeks. (RADHA SHARMA) Signature Not Verified (RENU BALA GAMBHIR) COURT MASTER (SH) Digitally signed by NIRMALA NEGI Date: 2023.04.18 COURT MASTER (NSH) 11:10:41 IST Reason: