Gujarat High Court
Amrutlal Foundation Thro' Power Of ... vs State Of Gujarat Thro' D G P And Others on 24 September, 2007
Author: Ravi R. Tripathi
Bench: Ravi R.Tripathi
SCA/24526/2007 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 24526 of 2007
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AMRUTLAL FOUNDATION THRO' POWER OF ATTORNEY HOLDER -
Versus
STATE OF GUJARAT THRO' D G P AND OTHERS
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Appearance :
MR ANSHIN H DESAI for the Petitioner
MR JASWANT K SHAH, ASSTT GOVERNMENT PLEADER for Respondent No.1,2,4,5
MR DP KINARIWALA for Respondent(s) : 3/1 & 3/2.
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CORAM : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI
Date : 24/09/2007
ORAL ORDER
Heard Mr. Anshin H. Desai, learned advocate for the petitioner and Mr. D.P. Kinariwala, learned advocate for respondent Nos. 3/1 and 3/2.
RULE. Mr. Kinariwala, learned advocate, waives service of Rule for respondent Nos. 3/1 and 3/2. Interim relief in terms of para 26[D].
(RAVI R. TRIPATHI, J.) omkar HC-NIC Page 1 of 1 Created On Tue Jul 05 02:31:51 IST 2016