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Gujarat High Court

Amrutlal Foundation Thro' Power Of ... vs State Of Gujarat Thro' D G P And Others on 24 September, 2007

Author: Ravi R. Tripathi

Bench: Ravi R.Tripathi

         SCA/24526/2007                            1/1                                               ORDER


                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    SPECIAL CIVIL APPLICATION No. 24526 of 2007


         =========================================================
           AMRUTLAL FOUNDATION THRO' POWER OF ATTORNEY HOLDER -
                                   Versus
                  STATE OF GUJARAT THRO' D G P AND OTHERS
         =========================================================
         Appearance :
         MR ANSHIN H DESAI for the Petitioner
         MR JASWANT K SHAH, ASSTT GOVERNMENT PLEADER for Respondent No.1,2,4,5
         MR DP KINARIWALA for Respondent(s) : 3/1 & 3/2.
         =========================================================
                     CORAM : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI



                                     Date : 24/09/2007
                                          ORAL ORDER

Heard Mr. Anshin H. Desai, learned advocate for the petitioner and Mr. D.P. Kinariwala, learned advocate for respondent Nos. 3/1 and 3/2.

RULE. Mr. Kinariwala, learned advocate, waives service of Rule for respondent Nos. 3/1 and 3/2. Interim relief in terms of para 26[D].

(RAVI R. TRIPATHI, J.) omkar HC-NIC Page 1 of 1 Created On Tue Jul 05 02:31:51 IST 2016