Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(2) in Andhra Pradesh Forest Act, 1967 (2)A person appointed to be a Forest Settlement Officer under clause (c) of sub section (1) shall be an officer of the Revenue Department not below the rank of a Revenue Divisional Officer.
