Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(1) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005 (1)The Comptroller shall be a whole-time officer of the University and he shall be appointed by the Vice-Chancellor with the approval of the Board.
