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[Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act]

Daman and Diu - Subsection

Section 21(6)(d) in Daman and Diu Value Added Tax Regulation, 2005

(d)is a Hindu undivided family and the business of such family is converted into a partnership business with all or any of the members of the family as partners thereof; or