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State of Assam - Section

Section 88 in Assam Excise Rules, 1945

88. Transit between warehouse and retail shops including canteen and lessee-manager shops.

- Country spirit in transit between distilleries or warehouses and licensed retail shops will be covered by the endorsement in the duplicate copy of the licence, or in the case of canteen or lessee-manager shops by the duplicate copy of the pass, prescribed in Rule 89 below.