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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(5) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(5)In case the Vice-Chancellor is on leave, in his absence, Pro-Vice Chancellor as nominated by the Vice-Chancellor or in his absence, a Dean of the University as nominated by the Vice-Chancellor shall perform thefunctions of Vice- Chancel lor;