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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(2) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(2)Where the Oil Palm Commissioner is authorised to fix the prices of Oil Palm FFBs to be purchased by the factory, he shall declare to such intervals as may be directed by the Government the minimum price at which the Oil Palm FFBs be purchased, by the factories.