Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of West Bengal - Subsection Section 120(1) in West Bengal Municipal Corporation Act, 2006 (1)Where any holding is exempt from property tax, the annual valuation thereof shall be determined in accordance with the provisions of this chapter.
