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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(y) in Kerala University of Fisheries and Ocean Studies Act, 2010

(y)to institute and to provide funds wherever necessary for the maintenance of, -
(i)Welfare committee of the employees and students;
(ii)A Students Advisory Bureau;
(iii)An Employment Bureau;
(iv)A University Students Union
(v)University Athletic Clubs;
(vi)The National Cadet Corps;
(vii)The National Service Schemes;
(viii)University Extension Boards;
(ix)Students' Cultural and Debating Societies;
(x)A Publication Bureau ; and
(xi)to establish education extension centres relating to Fisheries and Ocean Studies ; and xii) co-operative and other similar institutions for promoting the welfare of students and employees of the University.