Section 11B(6) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962
(6)that the upper age limit for persons serving in connection with the affairs of the State in substantive capacity shall be [40] [Substituted for figure '43' by F. 7(21)DOP/A-II/78, 22-5-81.] years.
