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Andhra Pradesh High Court - Amravati

M/S. Lakshmi Transcon Pvt. Ltd., vs The Assistant Commissioner St, on 30 March, 2022

Author: C.Praveen Kumar

Bench: C.Praveen Kumar

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No: W.P.Nos.26854, 27997 and 30283 of 2021

                               PROCEEDING SHEET
Sl.
                                          ORDER

No DATE

6. 30.03.2022 CPK, J & VS, J On a request made on behalf of Sri G. Narendhra Chetty, learned counsel for the petitioners, list these matters on 06.04.2022.

_______ CPK, J _____ VS, J MP