Andhra Pradesh High Court - Amravati
M/S. Lakshmi Transcon Pvt. Ltd., vs The Assistant Commissioner St, on 30 March, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.Nos.26854, 27997 and 30283 of 2021
PROCEEDING SHEET
Sl.
ORDER
No DATE
6. 30.03.2022 CPK, J & VS, J On a request made on behalf of Sri G. Narendhra Chetty, learned counsel for the petitioners, list these matters on 06.04.2022.
_______ CPK, J _____ VS, J MP