Punjab-Haryana High Court
Avtar Singh (Deceased) Through Lrs And ... vs Union Territory Chandigarh on 7 January, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 5544 of 2001 (O&M)
Avtar Singh (deceased) through LRs and others ... Appellants
vs
Union Territory Chandigarh .... Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. P. C. Dhiman, Advocate, for the appellants.
Mr. Deepak Sharma, Advocate, for Union Territory, Chandigarh.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 2417 of 2001 - Ravinder Singh vs Union Territory, Chandigarh, vide separate order passed today, the present appeal is disposed of in same terms.
7.1.2010 ( Rajesh Bindal) vs. Judge