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Punjab-Haryana High Court

Avtar Singh (Deceased) Through Lrs And ... vs Union Territory Chandigarh on 7 January, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

      In the High Court of Punjab & Haryana at Chandigarh


                                        R. F. A. No. 5544 of 2001 (O&M)




Avtar Singh (deceased) through LRs and others               ... Appellants
                                                   vs
Union Territory Chandigarh                                  .... Respondent

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. P. C. Dhiman, Advocate, for the appellants.

Mr. Deepak Sharma, Advocate, for Union Territory, Chandigarh.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A. No. 2417 of 2001 - Ravinder Singh vs Union Territory, Chandigarh, vide separate order passed today, the present appeal is disposed of in same terms.





7.1.2010                                                ( Rajesh Bindal)
vs.                                                           Judge