Section 70(1)(c) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

(c)on the report of the local authority concerned or its official referred to in the proviso to sub-rule (5) of Rule 115-C ; or

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