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State of Uttar Pradesh - Section

Section 736 in Rules under the United Provinces Excise Act, 1910

736. Storage rooms to be provided with double locks.

- The doors of all buildings or rooms which are used for the storage of spirit shall be provided with double locks, the keys of which are not interchangeable, and of which one lock shall be an excise lock in the charge of the Inspector and the other a distillery lock in the charge of the proprietor.