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Supreme Court - Daily Orders

Shailendra Kumar Bhatnagar vs Fiitjee Ltd on 9 January, 2015

     ITEM NO.144                          REGISTRAR COURT. 2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                   No(s).   29507/2014

     SHAILENDRA KUMAR BHATNAGAR                                          Petitioner(s)

                                                     VERSUS

     FIITJEE LTD                                                         Respondent(s)

     (with interim relief and office report)


     Date : 09/01/2015 This petition was called on for hearing today.


     For Petitioner(s)                   Mr.Aditya Gaggar,adv.
                                         Mr. O. P. Gaggar,Adv.


     For Respondent(s)                   Mr.Saurabh Gupta,adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld.counsel for the sole respondent seeks and is given four weeks time to file the counter affidavit.

List again on 18.03.2015.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.01.12 16:48:37 IST Reason: