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State of Sikkim - Section

Section 5 in Sikkim Medical Registration Act, 2005

5. Team of office.

- The President, Vice President and other members of the Medical Council shall, subject to the provisions of this Act, hold office for a term of five years from the date of their nomination or election or until their successors have been duly nominated, or elected, whichever is longer, and shall be .eligible for re-nomination, or re-election as the case may be.