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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1) in The Tamil Nadu Additional Assessment and Additional Water-Cess Act, 1963

(1)All rules made under section 14 shall be published in the [Fort St. George Gazette] [Now, the Tamil Nadu Government Gazette.] and, unless they are expressed to come into force on a particular day, shall come into force on the day on whuh they are so published.