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[Cites 0, Cited by 0] [Section 135(3)] [Section 135] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 135(3)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)election pamphlets or poster means any printed pamphlet, hand bill or other document distributed for the purpose of promoting or prejudicing the election of a candidate or group of candidates or any placard or poster having reference to an election but does not include any hand bill, placard or poster merely announcing the date, time, place and other particulars of an" election meeting or routine instruction to election agents or workers.