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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Haryana - Subsection

Section 78(i) in The Punjab Separation of Judicial and Executive Functions Act, 1964

(i)for the word "Magistrate", wherever occurring except in the expression "Presidency Magistrate" the words "Judicial Magistrate", and for the words "Any Magistrate" wherever occurring the words "Any Judicial Magistrate" shall be substituted ;