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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(2)(h) in The Uttarakhand Water Tax on Electricity Generation Act, 2012

(h)"Water Source" means a river and its tributes, stream, nallatr, canal, spring, pond, lake, water course or any other source from which water is drawn to generate electricity;