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State of Arunachal Pradesh - Section

Section 20 in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

20. Powers to relax.

- Where the Governor is of the opinion that it is necessary or expedient to do so, he may by order, for reasons to be recorded in writing and in consultation with the commission/committee relax any of the provisions of these rules, with respect of any class or category of persons.