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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2)(i) in The Rajasthan Accounts Service Rules, 1954

(i)[ that no member of the Service who has not completed 5 years service in ordinary scale shall be eligible to such appointment in Senior Scale.] [Substituted by Rajasthan Notification No. G.S.R. 54, dated 9.9.2013 (w.e.f. 29.9.1954).]