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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(11) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(11)The Convenor, PACET Admissions shall handover the vacant seats, if any to the Institutions concerned after conducting the counselling till the last rank of PACET.