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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(xxvi) in The Orissa Municipal Corporation Act, 2003

(xxvi)laying out in areas, whether previously built upon or not, new streets and acquiring land for that purpose or required for the construction of buildings or cartilages thereof to abut on such street or streets;