Himachal Pradesh High Court
Sahil Guleria vs . State Of Hp . on 20 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sahil Guleria Vs. State of HP .
Cr.MP(M) No.958 of 2023 .
20.04.2023 2Present: Mr. Narendra Guleria, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General with Mr. R.P. Singh, Ms. Leena Guleria and Ms. Avni Kochhar Mehta, Deputy Advocates General, for the respondent /State.
Notice. Ms. Avni Kochhar Mehta, learned Deputy Advocate General, accepts notice on behalf of the respondent. She prays for and is granted two weeks' time to file status report. List thereafter.
( Sushil Kukreja )
April 20, 2023 Judge
(VH)
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