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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(6)(b) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(b)He shall arrange periodical internal inspections of the accounts maintained in the various units of the University.