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Gauhati High Court

Shri Ratan Kumar Ghosh And 3 Ors vs The State Of Assam And 11 Ors on 19 March, 2020

Author: Ajai Lamba

Bench: Ajai Lamba, Soumitra Saikia

                                                               Page No.# 1/10

GAHC010238052019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WA 3/2020

         1:SHRI RATAN KUMAR GHOSH AND 3 ORS.
         PRESENTLY WORKING AS HEAD OF DEPTT., CIVIL ENGINEERING DEPTT.,
         BONGAIGAON POLYTECHNIC, BONGAIGAON, ASSAM, S/O- LT. KHITISH
         CHANDRA GHOSH, R/O- OPPOSITE DCS RESIDENCE, NORTH
         BONGAIGAON, CHAPAGURI ROAD, BONGAIGAON, DIST.- BONGAIGAON,
         ASSAM, PIN- 783380.

         2: MANJUL SARMA
          PRESENTLY WORKING AS HEAD OF DEPTT.
          MECHANICAL ENGINEERING DEPTT.
          NOWGONG POLYTECHNIC
          NAGAON
         ASSA
          S/O- LT. DHARMESWAR SARMA
          R/O- AMOLAPATTY
          KOLONGAR
          J.. EXTENSION ROAD
          P.O. and DIST.- NAGAON
         ASSAM
          PIN- 782001.

         3: ROIS UDDIN AHMED
          PRESENTLY WORKING AS HEAD OF DEPTT.
          ELECTRICAL ENGINEERING DEPTT.
         ASSAM ENGINEERING INSTITUTE
          CHANDMARI
          GHY- 3
          S/O- LT. ALALUDDIN SHEIKH
          R/O- QUARTERN NO. 39
         ASSAM ENGINEERING INSTITUTE
          CHANDMARI
          GHY- 3
          DIST.- KAMRUP
         ASSAM.
                                                       Page No.# 2/10


4: KULENDRA CHANDRA BORO
 PRESENTLY WORKING AS HEAD OF DEPTT.
 ELECTRICAL ENGINEERING DEPTT.
 NOWGONG POLYTECHNIC
 NAGAON
ASSAM
 S/O- LT. BANGSHIDHAR BORO
 R/O- QUARTER NO. 2
 NOWGONG POLYTECHNIC
 NAGAON
 DIST.- NAGAON
ASSAM
 PIN- 782001

VERSUS

1:THE STATE OF ASSAM AND 11 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
HIGHER EDUCATION (TECHNICAL) DEPTT., DISPUR, GHY - 6.

2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
 EDUCATION DEPTT.
 DISPUR
 GHY- 6.

3:THE DY. SECY. TO THE GOVT. OF ASSAM
 HIGHER EDUCATION TECHNICAL DEPTT.
 DISPUR
 GHY- 6.

4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER
 DEPARTMENTAL PROMOTION COMMITTEE
 KAHILIPARA
 GHY- 19
ASSAM.

5:DR. (MS) MADHUMITA KALITA
 D/O- LT. SONESWAR KALITA
 D/O- LT. S. KALITA
 MADHABDEVPUR
 HOUSE NO. 64
 P.O.- REHABARI
 GHY- 8.

6:DR. MANSUR HILAL MAZUMDAR
                                               Page No.# 3/10

S/O- LT. SHMSUL ALAM MAZUMDAR
MAZUMDERBARI
RANGIRKHARI
P.O.- SILCHAR
ASSAM.

7:DR. MRINALINI DAS
 D/O- LT. DR. ANANTA MOHAN
W/O- SRI NRIPEN DAS
A1-NR COMPLEX
 RATNAGIRI PATH
 BAMUNIMAIDAN
 GHY- 21.

8:DR. DILIP KUMAR TALUKDAR
 S/O- LT. GOBINDA TALUKDAR
 R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR
 DIST.- KAMRUP M
ASSAM.

9:DR. INDRANI GOGOI
W/O- SRI KEVYA KANTA GOGOI
 BAIRAGIMATH
 DIBRUGARH- 3
ASSAM.

10:DR. NAZRUL HOQUE
 S/O- LT. KUTUBUDDIN AHMED
 F.A. AHMED NAGAR
 SIXMILE
 HOUSE NO. 31
 GHY- 22.

11:DR. GURU PRASAD KHATANIAR
 C/O- THE DIRECTOR
TECHNICAL EDUCAITON
ASSAM-CUM-MEMBER SECY.
 DEPERTMENTAL PROMOTION COMMITTEE
 KAHILIPARA
 GHY- 19
ASSAM.

12:DR. HITESH TAHBILDAR
 C/O- THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER SECY.
 DEPARTMENTAL PROMOTION COMMITTEE
 KAHILIPARA
                                                     Page No.# 4/10

             GHY- 19
             ASSAM

Advocate for the Petitioner   : MR. D DAS SR. ADV

Advocate for the Respondent : SC, HIGHER EDU
Linked Case : WA 321/2019

1:DR. MS. MADHUMITA KALITA AND 4 ORS D/O- LT. SONESWAR KALITA C/O- LATE S. KALITA MADHAB DEV PUR HOUSE NO. 64 P.O.- REHABARI GUWAHATI- 781008.

2: MANSUR HILAL MAZUMDAR S/O- LATE SHAMSUL ALAM MAZUMDAR R/O MAZUMDER BARI RANGIRKHARI SILCHAR ASSAM.

3: MRINALINI DAS D/O- LATE DR. ANANTA MOHAN W/O- SRI. NRIPEN DAS R/O A1-NR COMPLEX RATNAGIRI PATH BAMUNIMAIDAN GUWAHATI-781021 4: DILIP KUMAR TALUKDAR S/O- LT. GOBINDA TALUKDAR R/O VILL and P.O. DEKHALA VIA BIJOYNAGAR DIST. KAMRUPM ASSAM 5: INDRANI GOGOI W/O- KEVYA KANTA GOGOI R/O BAIRAGIMATH DIBRUGARH Page No.# 5/10 ASSAM.PIN-786003 VERSUS 1:THE STATE OF ASSAM AND 8 ORS REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI -6.

2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM EDUCATION DEPARTMENT DISPUR GUWAHATI-6.

3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI-6.

4:THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM- MEMBER DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GUWAHATI-19 ASSAM.

5:RATAN KUMAR GHOSH PRESENTLY WORKING AS HEAD OF DEPARTMENT CIVIL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL BONGAIGAON POLYTECHNIC BONGAIGAON ASSAM S/O LT. KHITISH CHANDRA GHOSH R/O OPPOSITE D.C. RESIDENCE NORTH BONGAIGAON CHAPAGURI ROAD BONGAIGOAN DIST BONGAIGAON ASSAM PIN - 783380 6:MANJUL SARMA PRESENLTY WORKING AS HEAD OF DEPARTMENT MECHANICAL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL Page No.# 6/10 NOWGONG POLYTECHNIC NAGAON ASSAM S/O LT. DHARMESWAR SARMA R/O AMOLAPATTY KOLONGPAR J. EXTENSION ROAD P.O. NAGAON DIST. NAGAON ASSAM IN - 782001.

7:ROIS UDDIN AHMED PRESENTLY WORKING AS HEAD OF DEPARTMENT ELECTRICAL ENGINEERING DEPTT. ASSAM ENGINEERING INSTITUTE CHANDMARI GUWAHATI-3 S/O LT. ALALUDDIN SHEIKH R/O QUARTER NO. 39 ASSAM ENGINEERING INSTITUTE CHANDMARI GUWAHATI -3 DIST. KAMRUP ASSAM.

8:KULENDRA CHANDRA BORO PRESENTLY WORKING AS HEAD OF DEPARTMENT ELECTRICAL ENGINEERING DEPARTMENT NOWGONG POLYTECHNIC NAGAON ASSAM S/O LT. BANGSHIDHAR BORO R/O QUARTER NO. 2 NOWGONG POLYTECHNIC NAGAON DIST. NAGAON ASSAM PIN - 782001.

9:NAZRUL HOQUE S/O LT. KUTUBUDDIN AHMED R/O F.A. AHMED NAGAR SIX MILE HOUSE NO. 31 GUWAHATI-781022 Advocate for the Petitioner : MR. K N CHOUDHURY Advocate for the Respondent : SC HIGHER EDU Page No.# 7/10 Linked Case : WA 254/2019 1:DR. MADHUMITA KALITA AND 4 ORS. D/O- LATE SONESWAR KALITA R/O- MADHAB DEVPUR H/NO. 64 P.O. REHABARI GUWAHATI- 781008.

2: DR. MANSUR HILAL S/O- LT. SHMSUL ALAM MAZUMDAR MAZUMDER BARI RANGIRKHARI P.O.- SILCHAR ASSAM.

3: DR. MRINALINI DAS D/O- LT. DR. ANANTA MOHAN W/O- SRI NRIPEN DAS A1-NR COMPLEX RATNAGIRI PATH BAMUNIMAIDAN GHY- 21.

4: DR. DILIP KUMAR TALUKDAR S/O- LT. GOBINDA TALUKDAR R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR DIST.- KAMRUP M ASSAM.

5: DR. INDRANI GOGOI W/O- SRI KEVYA KANTA GOGOI BAIRAGIMATH DIBRUGARH- 3 ASSAM.

VERSUS 1:THE STATE OF ASSAM AND 10 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHICAL DEPARTMENT DISPUR GUWAHATI- 781006.

2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM EDUCATION DEPARTMENT DISPUR GUWAHATI- 781006.

Page No.# 8/10 3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI- 781006.

4:THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GUWAHATI- 781019 ASSAM.

5:SRI RATAN KUMAR GHOSH PRESENTLY WORKING AS HEAD OF DEPARTMENT CIVIL ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL BONGAIGAON POLYTECHNIC BONGAIGAON ASSAM S/O- LATE KHITISH CHANDRA GHOSH R/O- OPPOSITE DC'S RESIDENCE NORTH BONGAIGAON CHAPAGURI ROAD BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 783380.

6:MANJUL SARMA PRESENTLY WORKING AS HEAD OF DEPARTMENT MECHANICAL ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL NOWGONG POLYTECHNIC NAGAON ASSAM S/O- LATE DHARMESWAR SARMA R/O- AMOLAPATTY KOLONGPAR J. EXTENSION ROAD P.O. AND DIST.- NAGAON ASSAM PIN- 782001.

7:ROIS UDDIN AHMED PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING DEPTT. ASSAM ENGINEERING INSTITUTE Page No.# 9/10 CHANDMARI GHY- 3 S/O- LT. ALALUDDIN SHEIKH R/O- QUARTERN NO. 39 ASSAM ENGINEERING INSTITUTE CHANDMARI GHY- 3 DIST.- KAMRUP ASSAM.

8:KULENDRA CHANDRA BORO PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM S/O- LT. BANGSHIDHAR BORO R/O- QUARTER NO. 2 NOWGONG POLYTECHNIC NAGAON DIST.- NAGAON ASSAM PIN- 782001.

9:DR. NAZRUL HOQUE S/O- LT. KUTUBUDDIN AHMED R/O- F.A. AHMED NAGAR SIXMILE HOUSE NO. 31 GHY- 22.

10:DR. GURU PRASAD KHATANIAR C/O- THE DIRECTOR TECHNICAL EDUCAITON ASSAM-CUM-MEMBER SECY. DEPERTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.

11:DR. HITESH TAHBILDAR C/O- THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER SECY. DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.

Page No.# 10/10 Counsel for the appellants : Mr. D. Das, Senior Advocate Mr. P.K. Deka Counsel for the respondents : Mr. A. Chamuah, Standing Counsel, Higher Education for Respondent Nos.1 to 4 Mr. S.C. Keyal, ASGI for AICTE BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 19-03-2020 (Ajai Lamba, CJ )

1. Learned counsel for the appellants has placed on record one judgment rendered by the Hon'ble Supreme Court of India dated 18.02.2020 in Gelus Ram Sahu and ors. Vs. Surendra Kumar Singh and others, which in his perception, covers the issue in favour of the appellants.

2. We hereby direct learned counsel for the respondents to take note of the law laid down by the Hon'ble Supreme Court of India.

3. Mr. S.C. Keyal, learned Assistant Solicitor General of India seeks time to take instructions, also in consideration of law as cited by learned counsel for the appellants.

4. List this case on 21st April, 2020, high up on the list.

JUDGE CHIEF JUSTICE Comparing Assistant