Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 61B in The Prevention of Food Adulteration Rules, 1955 61B. [ Use of emulsifying and stabilising agents in flavouring agents. [Inserted by G.S.R. 55 (E), dated 31st January, 1979 (w.e.f. 31-1-1979).] - The emulsifying and stabilizing agents may be added to flavouring agents.]
