Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Odisha - Subsection Section 42(2) in The Orissa Town Planning and Improvement Trust Act, 1956 (2)Such scheme shall show the method in which it is proposed to layout the area to be developed and the purposes for which particular areas are to be utilised.
