Gujarat High Court
United India Insurance Co Ltd vs Sunilkumar Kanubhai Alias Kanaiyalal ... on 10 July, 2019
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/FA/18294/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/FIRST APPEAL NO. 18294 of 2019
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F/CIVIL APPLICATION NO. 18295 of 2019
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C/FA/18294/2019 ORDER
In F/FIRST APPEAL NO. 18473 of 2019
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RAMANBHAI MANDABHAI GAMIT
Versus
DELETED AS PER ORDER BELOW EXHIBIT 19
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Appearance:
MR.HIREN M MODI(3732) for the Appellant(s) No. 1
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C/FA/18294/2019 ORDER
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CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 10/07/2019
ORAL ORDER
Office objections to be removed on or before 20/08/2019 failing which the matters shall stand dismissed for non- prosecution.
(BHARGAV D. KARIA, J) ila Page 3 of 3 Downloaded on : Mon Mar 09 21:35:00 IST 2020