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[Cites 0, Cited by 6]

Gujarat High Court

United India Insurance Co Ltd vs Sunilkumar Kanubhai Alias Kanaiyalal ... on 10 July, 2019

Author: Bhargav D. Karia

Bench: Bhargav D. Karia

C/FA/18294/2019                               ORDER




IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          F/FIRST APPEAL NO. 18294 of 2019
                        With
       F/CIVIL APPLICATION NO. 18295 of 2019
                        With
          F/FIRST APPEAL NO. 18360 of 2019
                        With
    CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
         In F/FIRST APPEAL NO. 18360 of 2019
                        With
       F/CIVIL APPLICATION NO. 19599 of 2019
                        With
          F/FIRST APPEAL NO. 18427 of 2019
                        With
       F/CIVIL APPLICATION NO. 18430 of 2019
                        With
          F/FIRST APPEAL NO. 18434 of 2019
                        With
       F/CIVIL APPLICATION NO. 18437 of 2019
                        With
          F/FIRST APPEAL NO. 18453 of 2019
                        With
    CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
         In F/FIRST APPEAL NO. 18453 of 2019
                        With
          F/FIRST APPEAL NO. 18454 of 2019
                        With
    CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
         In F/FIRST APPEAL NO. 18454 of 2019
                        With
          F/FIRST APPEAL NO. 18459 of 2019
                        With
    CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
         In F/FIRST APPEAL NO. 18459 of 2019
                        With
          F/FIRST APPEAL NO. 18466 of 2019
                        With
    CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
         In F/FIRST APPEAL NO. 18466 of 2019
                        With
          F/FIRST APPEAL NO. 18473 of 2019
                        With
    CIVIL APPLICATION (FOR STAY) NO. 1 of 2019


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          C/FA/18294/2019                                  ORDER



                  In F/FIRST APPEAL NO. 18473 of 2019
                                 With
                   F/FIRST APPEAL NO. 18480 of 2019
                                 With
             CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In F/FIRST APPEAL NO. 18480 of 2019
                                 With
                   F/FIRST APPEAL NO. 18483 of 2019
                                 With
             CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In F/FIRST APPEAL NO. 18483 of 2019
                                 With
                   F/FIRST APPEAL NO. 18519 of 2019
                                 With
                   F/FIRST APPEAL NO. 18595 of 2019
                                 With
             CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In F/FIRST APPEAL NO. 18595 of 2019
                                 With
                F/CIVIL APPLICATION NO. 18606 of 2019
                                 With
                   F/FIRST APPEAL NO. 18657 of 2019
                                 With
                   F/FIRST APPEAL NO. 18799 of 2019
                                 With
             CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In F/FIRST APPEAL NO. 18799 of 2019
                                 With
                   F/FIRST APPEAL NO. 18800 of 2019
                                 With
             CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In F/FIRST APPEAL NO. 18800 of 2019
                                 With
                   F/FIRST APPEAL NO. 19050 of 2019
                                 With
                   F/FIRST APPEAL NO. 19088 of 2019
                                 With
                   F/FIRST APPEAL NO. 19089 of 2019
==========================================================
                  RAMANBHAI MANDABHAI GAMIT
                             Versus
             DELETED AS PER ORDER BELOW EXHIBIT 19
==========================================================
Appearance:
MR.HIREN M MODI(3732) for the Appellant(s) No. 1


                               Page 2 of 3

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         C/FA/18294/2019                                    ORDER



==========================================================

 CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                          Date : 10/07/2019

                           ORAL ORDER

Office objections to be removed on or before 20/08/2019 failing which the matters shall stand dismissed for non- prosecution.

(BHARGAV D. KARIA, J) ila Page 3 of 3 Downloaded on : Mon Mar 09 21:35:00 IST 2020