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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(t) in The Digital Signature (End entity) Rules, 2015

(t)"signed info", in relation to a xml digital signature, means an element that contains a set of information to be signed for creating an xml signature, where it shall contains references to the data object that includes the canonicalisation and signature algorithms;