Kerala High Court
Csi Holy Trinity English Church vs Employees' State Insurance ... on 2 February, 2026
2026:KER:8520
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 2ND DAY OF FEBRUARY 2026 / 13TH MAGHA, 1947
WP(C) NO. 15798 OF 2025
PETITIONER/S:
CSI HOLY TRINITY ENGLISH CHURCH,
PALAKKAD P.O., PALAKKAD, REPRESENTED THROUGH ITS VICAR
& CHAIRMAN, REV. FR. MATHEW GEORGE, PIN - 678001.
BY ADVS.
SHRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
SRI.MANU SRINATH
SHRI.LIJO JOHN THAMPY
SMT.NIVEDITA MUCHILOTE
SHRI.RIYAS M.B.
RESPONDENTS:
1 EMPLOYEES' STATE INSURANCE CORPORATION,
PANCHDEEP BHAWAN, COMRADE INDRAJEET GUPTA (CIG) MARG,
NEW DELHI, REPRESENTED BY ITS DIRECTOR GENERAL,
PIN - 110002.
2 ESIC SUB REGIONAL OFFICE, SALEM
1, KUMARAN TOWERS FIRST FLOOR, TELEPHONE EXCHANGE, 241,
MEYYANUR MAIN RD, OPP: MEYYANUR, SALEM, TAMIL NADU,
REPRESENTED THROUGH ITS RECOVERY OFFICER, PIN - 636005.
3 ESIC SUB REGIONAL OFFICE, ERNAKULAM,
5TH & 6TH FLOOR, BSNL BHAVAN, KALATHIPARAMBU ROAD,
ERNAKULAM, REPRESENTED THROUGH ITS DEPUTY DIRECTOR,
PIN - 682016.
WP(C) NO. 15798 OF 2025
2
2026:KER:8520
4 CSI NURSERY AND PRIMARY SCHOOL,
NO.37/77, DR. DHARMALINGAM ROAD, DHARMAPURI,
TAMILNADU, SALEM, REPRESENTED THROUGH ITS MANAGER,
PIN - 636702.
5 AXIS BANK,
PALAKKAD BRANCH, CITY CENTRE ENGLISH CHURCH ROAD,
PALAKKAD, KERALA, REPRESENTED BY ITS BRANCH
MANAGER, PIN - 678014.
BY ADVS.
SHRI.MADHU RADHAKRISHNAN
SRI.M.D.JOSEPH
SHRI.NELSON JOSEPH
SHRI.DEEPAK ASHOK KUMAR
SHRI.JESWIN JACOB
SHRI.T.V.AJAYAKUMAR
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
02.02.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 15798 OF 2025
3
2026:KER:8520
JUDGMENT
The learned counsel for the petitioner submits that the disputes raised in the writ petition need not be adjudicated on merits and the writ petition may be closed.
Accordingly, the writ petition is closed.
Sd/-
GOPINATH P. JUDGE DK WP(C) NO. 15798 OF 2025 4 2026:KER:8520 APPENDIX OF WP(C) NO. 15798 OF 2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PAN CARD HELD BY THE CHURCH OF SOUTH INDIA TRUST ASSOCIATION Exhibit P2 A TRUE COPY OF THE PROHIBITORY ORDER DATED 26.03.2025 ISSUED BY THE 2ND RESPONDENT TO THE 5TH RESPONDENT BANK Exhibit P3 A TRUE COPY OF STATEMENT OF ACCOUNT OF THE PETITIONER FOR THE PERIOD FROM 01.03.2025 TO 31.03.2025 ISSUED BY THE 5TH RESPONDENT Exhibit P4 A TRUE COPY OF LETTER DATED 03.04.2025 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER Exhibit P5 TRUE COPY OF ORDER DATED 01.04.2025 IN W.P.(C) 13543 OF 2025, PASSED BY THE HONOURABLE HIGH COURT