Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(e) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991 (e)`Sub-Office' means all the offices under the Registrar, Co- operative Societies Haryana;
