Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 168 in The Representation of the People Act, 1951 168. Special provisions with respect to Rulers of former Indian States.— Repealed by the Rulers of Indian States (Abolition of Privileges) Act, 1972 (54 of 1972), section 4 (w.e.f. 9-9-1972).
