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Supreme Court - Daily Orders

Saurabh Goyal vs Arun Goyal on 24 April, 2023

Bench: Surya Kant, J.K. Maheshwari

     ITEM NO.20                                    COURT NO.9                    SECTION II­B

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (Crl.)             No.8478/2022

     (Arising out of impugned final judgment and order dated 17­12­2019
     in CRMA No. 1867/2019 passed by the High Court of Punjab & Haryana
     at Chandigarh)

     SAURABH GOYAL                                                               Petitioner(s)

                                                         VERSUS

     ARUN GOYAL & ANR.                                                           Respondent(s)

     (IA No. 166677/2021 ­ CONDONATION OF DELAY IN FILING SLP)

     Date : 24­04­2023 This matter was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE SURYA KANT
                              HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)
                                           Mr. Umang Shankar, AOR
     For Respondent(s)
                                           Mr. Anuj Gupta, Adv.
                                           Ms. Pinki Aggarwal, Adv.
                                           Mrs. Amita Gupta, AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

In view of letter circulated by learned counsel for the respondents seeking adjournment for filing counter affidavit, list the matter on 24­07­2023. 

       (VISHAL ANAND)                                                          (PREETHI T.C.)
     ASTT. REGISTRAR­cum­PS                                                  COURT MASTER (NSH)

Signature Not Verified

Digitally signed by
VISHAL ANAND
Date: 2023.04.25
18:04:31 IST
Reason: