Supreme Court - Daily Orders
Advance Epc Contracts Pvt. Ltd. vs Central Public Works Department on 8 March, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai
ITEM NO.7 Court 3 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) D. No(s). 3095/2021
(Arising out of impugned final judgment and order dated 05-04-2019
in LPA No. 239/2019 passed by the High Court Of Delhi At New Delhi)
ADVANCE EPC CONTRACTS PVT. LTD. Petitioner(s)
VERSUS
CENTRAL PUBLIC WORKS DEPARTMENT & ORS. Respondent(s)
( IA No.30910/2021-CONDONATION OF DELAY IN FILING )
Date : 08-03-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Dr. Vinod K Tewari, AOR
Ms. Priyanka Dubey, Adv.
Mr. Vivek Tiwari, Adv.
Mr. Pramod Tiwari, Adv.
Mr. Rakesh Kumar Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.03.08 15:59:57 IST Reason: