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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(2)(b) in The Meghalaya Police Act, 2010

(b)punishment of dismissal, removal, or compulsory retirement from service or of reduction to a lower post, or imposition of any other penalty other than censure awarded under the provisions of relevant Acts and Rules; or