Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 81 in Himachal Pradesh Waqf Rules, 2016 81. Date of hearing of application, etc. - Unless the Tribunal dismisses the application, under rule 74, it shall notify the parties the date and place of hearing of the application, etc.
