Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The Sugar (Price Determination for 2009-2010 Production) Amendment (2) Order, 2011 (i)against serial No. 6 relating to Vithal Sahakar Sakhar Karkhana Ltd., Gursale, Taluk Pandharpur, Distt. Sholapur shall be substituted by Shri Vithal Sahakari Sakhar Karkhana Ltd., Venunagar, Gursale, Taluk Pandharpur, Distt. Sholapur.
