Supreme Court of India
Commissioner Of Income-Tax vs Shaily Engineering Plastic Ltd. on 31 October, 2002
Equivalent citations: (2003)179CTR(SC)14, [2002]258ITR437(SC), AIRONLINE 2002 SC 610
Bench: Ruma Pal, B.N. Srikrishna
ORDER
1. In the facts and circumstances of the case, we see no reason to interfere with the findings recorded by the High Court. The civil appeal is accordingly dismissed. There shall be no order as to costs.