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[Cites 0, Cited by 5]

Supreme Court of India

Commissioner Of Income-Tax vs Shaily Engineering Plastic Ltd. on 31 October, 2002

Equivalent citations: (2003)179CTR(SC)14, [2002]258ITR437(SC), AIRONLINE 2002 SC 610

Bench: Ruma Pal, B.N. Srikrishna

ORDER

1. In the facts and circumstances of the case, we see no reason to interfere with the findings recorded by the High Court. The civil appeal is accordingly dismissed. There shall be no order as to costs.