Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act] State of Gujarat - Subsection Section 116(1)(b) in The Gujarat Panchayats Act, 1993 (b)the 15th January of the current year where the budget estimate is prepared on or before the approved date;