Calcutta High Court (Appellete Side)
Sabita Bala Mondal & Ors vs The State Of West Bengal & Ors on 4 July, 2023
Author: Aniruddha Roy
Bench: Aniruddha Roy
84
04.07.2023
Ct. No.22
pg.
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
APPELLATE SIDE
WPA 15541 of 2023
Sabita Bala Mondal & Ors.
v.
The State of West Bengal & Ors.
Ms. Gopa Biswas
Ms. Payel Shome
... For the petitioners
Ms. Gopa Biswas, learned advocate appearing on
behalf of the petitioners submitted that the Presentation
Form submitted in connection with this writ petition
showing the date of the writ petition to appear on July 10,
2023. She submitted that accordingly notice was also
served upon the respondents.
As such, the writ petition shall appear under the heading "Motion (MSK)" on July 10, 2023.
The petitioners shall file affidavit of service when the matter shall be taken up next.
(Aniruddha Roy, J.)