Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18B] [Entire Act] State of Rajasthan - Subsection Section 18B(2) in Rajasthan Panchayati Raj Act, 1994 (2)No suit or other legal proceeding shall lie against; any such officer or other person for damages in respect of any such act or omission is aforesaid.