Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Punjab - Subsection

Section 49(4) in Punjab Regional and Town Planning and Development Act, 1995

(4)The Authority may invest any portion of its fund in such securities or in such other manner as it may determine from time to time.