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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(7)(f) in The Industrial Disputes (Rajasthan Amendment) Act, 1984

(f)the existing sub-section (5) and (6) shall be re numbered as sub-sections (8) and (9) thereof.