Section 25(6) in Tamil Nadu Private Colleges (Regulation) Act, 1976
(6)Where the competent authority gives approval for closure of the private college, class or course of instruction, as the case may be, during the course of an academic year, such closure shall take effect from the expiry of the said academic year.Explanation. - For the purposes of this section, the expressions "management" and "private college" shall have the same meaning as in the Explanation to sub-section (3) of section 14-A.
