Section 3 in Tamil Nadu Private Colleges (Regulation) Act, 1976
3. New private college to obtain permission.
- Save as otherwise expressly provided in this Act, no person shall, without the permission of the Government and except in accordance with the terms and conditions specified in such permission, establish, on or after the date of commencement of this Act, any private college:Provided that it shall also be necessary to obtain affiliation of such college to a University.
