Delhi High Court - Orders
Eicher Motors Limited vs Http//Royalenfielddealerindia.In/ & ... on 1 September, 2025
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 411/2025
EICHER MOTORS LIMITED .....Plaintiff
Through: Mr. C.A. Brijesh & Mr. Krishna
Gambhir, Advocates.
Versus
HTTP//ROYALENFIELDDEALERINDIA.IN/ & ORS.....Defendants
Through: Mr. Abhishek Gupta & Mr. Dhananjay
Singh, Advocates for R-23.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 01.09.2025
IA No.11295/2025
1. The learned Counsel for the Plaintiff submits that the matter is listed before the learned Joint Registrar (Judicial) on 17.11.2025 for completion of pleadings.
2. Accordingly, list before the learned Joint Registrar (Judicial) on 17.11.2025, the date already fixed.
3. List before Court on 18.12.2025.
TEJAS KARIA, J SEPTEMBER 1, 2025 'gsr' This is a digitally signed order.
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