Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 53 in University of Udaipur Teachers (Conditions of Service) Rules, 1976 53. Special Casual Leave. - The Vice-Committee may by a general or special order grant the Special Casual Leave to a teacher for the proper reasons.
